(1.) The petitioner has been arrested in connection with F.I.R. No.362/2021 of Police Station Sanchore, District Jalore, for the offence punishable under Sec. 376(2)(n) of IPC and Ss. 3/4, 5(j)(ii)/6 of POCSO Act. He has preferred this bail application under Sec. 439 Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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