LAWS(RAJ)-2022-10-143

PRAKASH SHARMA Vs. STATE OF RAJASTHAN

Decided On October 14, 2022
PRAKASH SHARMA Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Mr. C. L. Saini, Additional Advocate General, on advance copy, enters appearance on behalf of the State.

(2.) Heard.

(3.) Following reliefs have been sought:-