LAXMAN PRASAD JAIN Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Issue notice.

(2.) This writ petition has been filed challenging the advertisement dtd. 29/8/2022 issued by the District Supply Officer, Bharatpur inviting applications for issuance of new authorization letters for the fair price shops for various places in the District Bharatpur including the Ward No.8, Kasba Deeg, Teshil Deeg with FPS Code No.24870.

(3.) In that view of the matter appeal stands allowed to the aforesaid extent that no authorization will be made pending the appeal."