LAWS(RAJ)-2022-7-7

JANU Vs. STATE OF RAJASTHAN

Decided On July 21, 2022
JANU Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Bail Application No. 7972/2022:-

(2.) List the matter after four weeks, as prayed.

(3.) Bail Application No. 7608/2022:-