(1.) The matter comes up on an application (Inward No. 02/22) for early hearing.
(2.) It is noted that the case is listed in the 'Orders' category as an application (Inward No. 02/22) of some other writ petition has wrongly been tagged with this file and the next date in the said petition is 28/9/2022.
(3.) The office is directed to tag the said application appropriately in the correct file.