(1.) The appellant has filed this application praying for modification of the order passed by this Court on 13/6/2022 in S.B. Criminal Appeal No.823/2022, allowing release of the appellant on interim bail for attending the marriage ceremony of his sisters.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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