(1.) Learned counsel for the respondents has referred to the judgment rendered by a Division Bench of this Hon'ble Court in Federation of Mining Associations of Rajasthan & Ors. Vs. State of Rajasthan & Ors. (D.B. Civil Writ Petition No.7646/2016) decided on 8/11/2017. The judgment reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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