BHIM SAINI Vs. STATE OF RAJASTHAN

Referred Judgements :-

NARAYAN RAO V. THE STATE OF ANDHRA PRADESH [REFERRED TO]
SHIVAJI GENU MOHITE VS. STATE OF MAHARASHTRA [REFERRED TO]
GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
PRAHLAD SINGH BHATI VS. N C T DELHI [REFERRED TO]
RAM GOVIND UPADHYAY VS. SUDARSHAN SINGH [REFERRED TO]
KALYAN CHANDRA SARKAR VS. RAJESH RANJAN alias PAPPU YADAV [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [REFERRED TO]
AMITAVA BANERJEE ALIAS AMIT ALIAS BAPPA BANERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
NEERU YADAV VS. STATE OF U.P. & ANR [REFERRED TO]