LAWS(RAJ)-2022-3-39

KAMLESH KUMAR Vs. STATE OF RAJASTHAN

Decided On March 15, 2022
KAMLESH KUMAR Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Learned counsel for the petitioners while submitting that identical writ petition being SB Civil Writ Petition No.10538/2016 :