LAWS(RAJ)-2022-7-28

ALTAF Vs. STATE OF RAJASTHAN

Decided On July 15, 2022
ALTAF Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) The petitioner has been arrested in connection with FIR No. 58/2022 of Police Station Nagori Gate, District Jodhpur for the offence punishable under Sec. 354 of IPC and Ss. 7/8, 11/12 of POCSO Act 2012. He has preferred this bail application under Sec. 439 Cr.P.C.