(1.) Learned counsel for the petitioner as well as learned Public Prosecutor submit that the proposition in question is settled in Hasam Khan and Ors. v. State of Rajasthan : S.B. Criminal Misc. Petition No. 2254/2017, decided on 10/7/2017, judgment whereof reads as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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