LAWS(RAJ)-2022-7-18

GURJEET SINGH Vs. STATE

Decided On July 19, 2022
GURJEET SINGH Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) The bail application has filed by the petitioner under 439 Cr.P.C. The petitioner has been arrested in connection with FIR No.113/2022 of Police Station Hindumalkot, District Sri Ganganagar, for the offence punishable under Sec. 8/21 of NDPS Act.