(1.) On mentioning being made by Mr. Jethmalani, learned Sr. Advocate, the matter was ordered to be listed today itself.
(2.) The office has pointed out a defect that certified copy of the FIR has not been filed.
(3.) The defect is ignored for the time being.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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