ANIL KUMAR Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) This writ petition has been filed by the petitioner seeking a direction to the respondents to permit change in category of the petitioner for recruitment to the post of Special Teacher Level I Non-TSP.

(2.) Submissions have been made that petitioner had filled up forms for recruitment to the post of General Teacher Level I Non- TSP and Special Teacher Level I Non-TSP simultaneously on 5/1/2022.

(3.) While in General Teacher Level I Non-TSP, petitioner indicated his category as OBC (Non Creamy Layer), which is the correct category, on account of mistake on part of the employee at the E-Mitra in the form pertaining to Special Teacher Level I Non- TSP, his category was filled up as OBC (Creamy).