FIROZA BANO Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The present bail application has been filed under Sec. 439 Cr.P.C. on behalf of the petitioners, who are in judicial custody in connection with F.I.R. No.46/2022, Police Station Surajpol, District Udaipur, registered for the offence punishable under Ss. 308, 326 and 498-A of the Indian Penal Code.