(1.) The petitioner has been arrested in connection with FIR No.175/2022 of Police Station Gulabpura, District Bhilwara, for the offences punishable under Ss. 406, 420 & 120-B of IPC and Sec. 66 of I.T. act. He has preferred this bail application under Sec. 439 Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN