(1.) *** <IMG>JUDGEMENT_210_LAWS(RAJ)11_2022_1.JPG</IMG> <IMG>JUDGEMENT_210_LAWS(RAJ)11_2022_2.JPG</IMG> <IMG>JUDGEMENT_210_LAWS(RAJ)11_2022_3.JPG</IMG> (1) (1992) 2 SCC 592 : Ashwani Kumar Dhingra Vs. State of Punjab. (2) 2006(2) Mh.LJ 697 : Gebi Bapuji Banjari (Yerwal) Vs. State of Maharashtra & Anr. (3) AIR 1995 SC 2340 : Wardington Lyngdoh & Ors. Vs. The Collector, Mawkyrwat (4) AIR 1997 SC 2642 : Land Acquisition Officer, Vs. Shivabai & Ors. (5) (2008) 12 SCC 577: Kamlesh Babu & Ors. Vs. Lajpat Rai Sharma & Ors. <IMG>JUDGEMENT_210_LAWS(RAJ)11_2022_4.JPG</IMG>