LAWS(RAJ)-2022-7-37

NARPAT SINGH Vs. STATE OF RAJASTHAN

Decided On July 12, 2022
NARPAT SINGH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This Criminal Appeal has been preferred under Sec. 374 Cr.P.C. praying for the following relief:-

(2.) The matter pertains to an incident that occurred in the year 1992 and the present appeal has been pending since 1993.