LAWS(RAJ)-2022-3-9

KRISHAN PAL SINGH Vs. STATE OF RAJASTHAN

Decided On March 02, 2022
KRISHAN PAL SINGH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) These writ petitions have been filed by the petitioners seeking a direction to the respondents to fill up the advertised vacant posts of Senior Teacher from the candidates found provisionally selected by the select list and offer appointment to them pursuant to the advertisement dtd. 29/3/2018 and accord appointment to the petitioners on the post of Senior Teacher with all consequential benefits pursuant to the advertisement dtd. 29/3/2018.