LAWS(RAJ)-2022-1-166

GOPAL CHOUDHARY Vs. UG/PG AYUSH COUNSELING BOARD

Decided On January 18, 2022
GOPAL CHOUDHARY Appellant
V/S
Ug/Pg Ayush Counseling Board Respondents

JUDGEMENT

(1.) The petitioner having appeared in All India Ayush Post Graduate Entrance Test (AIAPGET) for academic Session 2020-21, aspiring to get admission in PG course of Ayurveda.

(2.) The respondent Coordinator conducted two rounds of counselling and thereafter a mop up round on 23/2/2021.

(3.) Whereafter stray vacancy round was held in which the petitioner was present before the concerned Board, however, he was not given admission. Now many seats were lying vacant.