(1.) The present writ petition has been filed aggrieved of the rejection of the petitioner's candidature for the post of Pre-Primary Education Teacher (NTT) on the ground that he was not possessing the required educational qualifications.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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