(1.) It is stated at Bar that a compromise has been arrived at between the parties on 15/6/2022 after the judgment dtd. 25/5/2022 passed by the appellate court, whereby the judgment dtd. 27/1/2020 passed by the trial court has been affirmed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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