(1.) This is the second bail application under Sec. 439 Cr.P.C. The petitioner was arrested in connection with FIR No.167/2021, Police Station Rajnagar for the offence under Sec. 307 of IPC and 4/25 of Arms Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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