(1.) The present bail application has been filed under Sec. 439 of Cr.P.C. on behalf of the petitioners, who are in custody in connection with F.I.R. No. 92/2022 registered at Police Station Ramseen, District Jalore for the offences under Ss. 143, 341, 323, 307, 324, 326 & 427 of I.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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