LAWS(RAJ)-2022-4-53

GUNJAN DEVI Vs. DIRECTOR, PRIMARY EDUCATION

Decided On April 07, 2022
Gunjan Devi Appellant
V/S
DIRECTOR, PRIMARY EDUCATION Respondents

JUDGEMENT

(1.) This writ petition has been filed by the petitioner seeking direction to the respondents to post the petitioner to place where her husband, who is in Government service is posted.