REGENT COMPUTRONICS PVT. LTD.

BHAGWATI SINGH Appellant

V/S

Raja Laxman Singh Respondents

Referred Judgements :-

RAGHUNATHRAO GANPATRAO VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD USMAN VS. STATE OF ANDHRA PRADESH [REFERRED TO]
RAMESH PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
BALAJI RAGHAVAN S P ANAND VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Vide order dtd. 11/01/2022, this Court observed as under:-

(2.) In compliance of the above order, necessary records were duly served upon in the office of learned Advocate General and Learned Additional Solicitor General.

(3.) The matter was listed for hearing on the instant issue.

Click here to view full judgment.

BHAGWATI SINGH Vs. RAJA LAXMAN SINGH

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address