(1.) The present writ petition has been filed against the order dtd. 6/12/2014 passed by learned Senior Civil Judge, Sri Ganganagar, whereby the application preferred by the petitioner under Order 6 Rule 17 C.P.C. was rejected.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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