(1.) The present bail application has been filed under Sec. 439 Cr.P.C. The petitioner has been arrested in connection with FIR No.VIII(10)16/NCB/JZU/2020, Police Station NCB CPS, Jaipur, for the offence punishable under Ss. 8, 21, 22, 27A and 29 of the NDPS Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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