LAWS(RAJ)-2022-3-36

BHAGIRATH PAREEK Vs. STATE OF RAJASTHAN

Decided On March 14, 2022
Bhagirath Pareek Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) In S. B. Civil Writ Petition Nos.3012/2022, 3170/2022 and 3296/2022, the petitioners have challenged the validity of the order dtd. 17/8/2020 passed by the respondent Superitending Engineer, Water Resources Circle, Hanumangarh.