(1.) The present bail application has been filed under Sec. 439 Cr.P.C. The petitioner has been arrested in connection with FIR No.263/2021 Police Station Bap, District Jodhpur for the offence punishable under Ss. 457, 380, 307, 447, 458, 395 of IPC and under Sec. 3/25 of Arms Act.