REGENT COMPUTRONICS PVT. LTD.

MITHU SINGH Appellant

V/S

STATE OF RAJASTHAN Respondents

Referred Judgements :-

JOGINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
BRIJ LAL VS. STATE OF RAJASTHAN [REFERRED TO]
DALBIR SINGH VS. STATE OF HARYANA [REFERRED TO]
MOHD. HASHIM VS. STATE OF UP [REFERRED TO]
LAKHVIR SINGH ETC. VS. STATE OF PUNJAB [REFERRED TO]

(1.) The matter comes up on an application seeking correction in the judgment dtd. 25/5/2022 passed by this Court.

(2.) For the reasons mentioned in the application, the same is allowed.

(3.) The aforementioned judgment dtd. 25/5/2022 by this Court in S.B. Criminal Appeal No. 302/1999 is substituted by the following judgment: