LAWS(RAJ)-2022-4-62

OM PRAKASH Vs. STATE OF RAJASTHAN

Decided On April 08, 2022
OM PRAKASH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) The petitioner has been arrested in connection with FIR No.45/2022 of Nikumbh Police Station, District Chittorgarh for the offence punishable under Sec. 19/54 of Rajasthan Excise Act. He has preferred this bail application under Sec. 439 Cr.P.C.