(1.) This writ petition has been filed for quashing and setting aside the letter dtd. 29/7/2019 and to stop all coercive action in pursuance of the letter dtd. 29/7/2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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