(1.) The present revision petitions have been filed against the order dtd. 15/12/2021 passed by the Additional Sessions Judge No.2, Bhilwara, whereby the charges under Ss. 384 and 306 of the Indian Penal Code have been framed against the accused petitioners.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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