(1.) Nobody was present on behalf of the petitioner on 28/4/2022. Even today, nobody is present.
(2.) Counsel for the respondents informs the Court that controversy involved in this petition has already been adjudicated by Co-ordinate Bench of this Court (Jaipur Bench) in bunch of cases led by Smt. Anju Meena Vs. State of Rajasthan & Ors.
(3.) Counsel for the respondents submits that order squarely covers the issue in hand.