(1.) THE petitioner has challenged the order dated 1st August, 2012 passed by the Session Judge, Jhunjhunu in a purported Criminal Appeal No. 41/2012.
(2.) HEARD the learned counsel for the petitioner and perused the writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN