LAWS(RAJ)-2002-7-39

ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIPIN DOSHI

Decided On July 02, 2002
ASSISTANT COMMISSIONER OF INCOME-TAX Appellant
V/S
VIPIN DOSHI Respondents

JUDGEMENT

(1.) HEARD. The following substantial question of law is involved in this appeal :

(2.) ADMIT.