D K GOYAL Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) GOVERNMENT has been pleased to order that the Diploma awarded under the Craftsmen/Displaced Persons Training Scheme to the successful trainees by the Director General of Resettlement and Employment, Ministry of Labour and Employment, Government of India, under the aegis of the National Council for Training in Vocational Trades may be recognised as equivalent to Diploma/Certificate under the Craftmen Training Scheme for appointment in all Trades in the State of Rajasthan in Subordinate Services. BY