UDAIPUR DISTILLERY COMPANY Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

COMMISSIONER OF INCOME-TAX V. DIWAN BAHADUR S. L. MATHIAS [REFERRED TO]
WALLACE BROTHERS & CO. LTD. V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
TURNER MORRISON AND COMPANY LIMITED VS. COMMR OF INCOME TAX WEFT BENGAL [REFERRED TO]
KESHAV MILLS LIMITED VS. COMMR OF INCOME TAX BOMBAY [REFERRED TO]
BIDI SUPPLY CO VS. UNION OF INDIA [REFERRED TO]
SETH TEOMAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ZORASTER AND CO VS. COMMISSIONER OF INCOME TAX DELHI AJMER RAJASTHAN AND MADHYA BHARAT NOW MADHYA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR VS. BHOPAL TEXTILES LTD [REFERRED TO]
SETH PUSHALAL MANSINGHKA PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX DELHI RAJASTHAN AND MADHYA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL NEW DELHI VS. S ZORASTER AND COMPANY [REFERRED TO]
ZORASTER S AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. LAXMICHAND MUCHHAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHIVNARAYAN HARIGOPAL [REFERRED TO]