SURESH CHAND GARG Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Counsel for the petitioners submitted that the issue involved in this writ petition has been considered by the Coordinate Bench of this court at Principal Seat Jodhpur passed in S.B. Civil Writ Petition No.14904/2021 in the matter of Dr. Alay Bhargava & Anr. Vs. The State of Rajasthan & Ors., wherein on 28/10/2021, the following order was passed:-