LAWS(RAJ)-2021-9-116

DHARAM CHAND JAIN Vs. PRADEEP KUMAR GANGWAL

Decided On September 18, 2021
DHARAM CHAND JAIN Appellant
V/S
Pradeep Kumar Gangwal Respondents

JUDGEMENT

(1.) This review petition under Order 47 Rule 1 read with Sec. 151 of CPC has been filed seeking review of order dtd. 2/9/2020 passed by this Court in S.B. Civil Writ Petition No.8756/2020.