LAWS(RAJ)-2021-8-142

DINESH KUMAR JINDAL Vs. KISHANLAL

Decided On August 19, 2021
Dinesh Kumar Jindal Appellant
V/S
KISHANLAL Respondents

JUDGEMENT

(1.) An application (01/2021) has been filed on behalf of the appellant for dispensing service upon the respondent Nos.1 & 2.