LAWS(RAJ)-2021-10-50

SHIVRAJ Vs. STATE OF RAJASTHAN

Decided On October 01, 2021
SHIVRAJ Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Mr. Kistur Chand and Mr. Mohan Lal, Advocate have put in appearance on behalf of the complainant-respondent No.2 and wife of the deceased. Service, therefore, is complete.