(1.) Learned counsel for the petitioner states that the matter is squarely covered by the judgment passed by this Hon'ble Court in Dadam Das Vaishnav Vs. State of Rajasthan & Ors.(S.B.Civil Writ Petition No.8309/2012, decided on 20/5/2013). The judgment reads as under :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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