UDAY SINGH Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) This writ petition has been filed by the petitioner seeking following directions:

(2.) It is inter alia indicated in the writ petition that the petitioner is desirous to be Assistant Professor in the State University, recruitment whereof is governed by Rajasthan Educational Service (Collegiate Branch) Rules, 1986. The RPSC has issued advertisement dated 18/12/2020 inviting applications for the post of Assistant Professor in various subjects. The academic qualification inter alia requires that the candidate must have cleared National Eligibility Test (NET) conducted by the UGC like SLET/SET. However, though the petitioner fulfills other eligibility criteria, she is ineligible as she has neither cleared NET nor SET.

(3.) Further submissions have been made that in the State of Rajasthan, examination of SET was last conducted in 2014 and since then no examination has been conducted by the RPSC.