LAWS(RAJ)-2021-9-124

RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN

Decided On September 24, 2021
RAJENDRA KUMAR SHARMA Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) An application has been filed by the applicant-petitioners seeking correction in the cause title of S.B. Civil Writ Petition No. 10446/2021, decided on 20/9/2021.