LAWS(RAJ)-2021-10-119

KANJI Vs. STATE OF RAJASTHAN

Decided On October 28, 2021
KANJI Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Learned counsel for the appellants submits that appellant No.1-Kanji and appellant No.2-Dhanji expired during the pendency of the appeal.