KAILASH PRAJAPAT Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Petitioner has filed this bail application under Section 439 Cr.P.C.

(2.) F.I.R. No.0919/2019 was registered at Police Station Kardhani District Jaipur (West) for offence under Sections 380 I.P.C.

(3.) It is contended by counsel for the petitioner that chargesheet has been filed. Offence is triable by First Class Magistrate.