LAWS(RAJ)-2021-10-68

PRIYANSHU TETARWAL Vs. STATE OF RAJASTHAN

Decided On October 01, 2021
Priyanshu Tetarwal Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) In wake of second surge in the COVID-19 cases, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.