ANAND SHARMA Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The petitioner No.1 to 3 herein belong to category of Economically Weaker Sec. (EWS) and have secured 43.47%, 44.25% and 42.33% marks respectively in their graduation.

(2.) For admission in LL.B. three year course, a candidate is required to secure minimum 45% marks in graduation.

(3.) The Commissionrate of College Education, State of Rajasthan issued an admission policy 2019-20, according to which, the candidates belonging from SC/ST/OBC/MBC and EWS would be given relaxation of 5% in the qualifying marks for admission in the law course.